Allahabad High Court
Nand Lal Vishwakarma & Another vs State Of U.P. & Others on 19 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 73464 of 2011 Petitioner :- Nand Lal Vishwakarma & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Om Prakash Chaurasia Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 19.12.2011 SRY