Allahabad High Court
Sandhya vs State Of U.P. & Others on 16 December, 2011
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 72561 of 2011 Petitioner :- Sandhya Respondent :- State Of U.P. & Others Petitioner Counsel :- Om Prakash Yadav Respondent Counsel :- C.S.C.,J.N. Maurya Hon'ble Sudhir Agarwal,J.
Disposed of with certain directions.
For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).
Order Date :- 16.12.2011 Akn