Allahabad High Court
Brijesh Kumar vs Veer Bahadur Singh Purvanchal ... on 16 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 51456 of 2011 Petitioner :- Brijesh Kumar Respondent :- Veer Bahadur Singh Purvanchal University And Others Petitioner Counsel :- Murli Manohar Respondent Counsel :- Anil Tiwari,S.C. Hon'ble Rajes Kumar,J.
Counter affidavit filed today be placed on record. List in the second week of January, 2012.
Order Date :- 16.12.2011 OP