Allahabad High Court
Prem Pal vs State Of U.P. & Others on 16 December, 2011
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 72189 of 2011 Petitioner :- Prem Pal Respondent :- State Of U.P. & Others Petitioner Counsel :- Yogendra Kumar Srivastava Respondent Counsel :- C.S.C.,R.A. Akhtar Hon'ble Sudhir Agarwal,J.
Disposed of with certain directions.
For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).
Order Date :- 16.12.2011 Akn