Vishwa Deepak Tripathi vs State Of U.P. & Another

Citation : 2011 Latest Caselaw 6541 ALL
Judgement Date : 16 December, 2011

Allahabad High Court
Vishwa Deepak Tripathi vs State Of U.P. & Another on 16 December, 2011
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 71566 of 2011
 

 
Petitioner :- Vishwa Deepak Tripathi
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Upendra Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of with certain directions.

For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).

Order Date :- 16.12.2011 Akn