Allahabad High Court
Prem Shankar Singh vs State Of U.P. & Others on 15 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 72584 of 2011 Petitioner :- Prem Shankar Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Nagesh Kumar Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 15.12.2011 SRY