Allahabad High Court
C/M Sri Babu Singh Shankaranand ... vs State Of U.P. And Others on 15 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 29288 of 2011 Petitioner :- C/M Sri Babu Singh Shankaranand Inter College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- P.C. Sharma,Himanshu Upadhyay Respondent Counsel :- C.S.C.,R.P.Singh Hon'ble Rajes Kumar,J.
Learned counsel for the petitioners states that rejoinder affidavit is ready but the same could not be served.
List in the next cause list. Meanwhile, the petitioners may serve the rejoinder affidavit. Till then, interim order shall continue.
Order Date :- 15.12.2011 OP