Allahabad High Court
Govind Kumar Kori vs State Of U.P. & Others on 15 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 72779 of 2011 Petitioner :- Govind Kumar Kori Respondent :- State Of U.P. & Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2 and 3. Issue notice to respondent No.4, returnable within next four weeks.
List after four weeks on 13.01.2012.
Order Date :- 15.12.2011 SRY