Govind Kumar Kori vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 6502 ALL
Judgement Date : 15 December, 2011

Allahabad High Court
Govind Kumar Kori vs State Of U.P. & Others on 15 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 72779 of 2011
 

 
Petitioner :- Govind Kumar Kori
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2 and 3. Issue notice to respondent No.4, returnable within next four weeks.

List after four weeks on 13.01.2012.

Order Date :- 15.12.2011 SRY