Allahabad High Court
Gyanendra Sharma vs University Of Allahabad Thru Its ... on 12 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 48849 of 2011 Petitioner :- Gyanendra Sharma Respondent :- University Of Allahabad Thru Its V.C. And Others Petitioner Counsel :- Santosh Kumar Respondent Counsel :- Ram Gopal Tripathi,Rohit Agarwal,S.C. Hon'ble Rajes Kumar,J.
Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 12.12.2011 OP