Allahabad High Court
Manohar Singh vs State Of U.P. And Another on 9 December, 2011
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- APPLICATION U/S 482 No. - 40013 of 2011 Petitioner :- Manohar Singh Respondent :- State Of U.P. And Another Petitioner Counsel :- Y.K. Sinha Respondent Counsel :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
As prayed, put up this case on 12.12.2011 as a fresh case.
Order Date :- 9.12.2011 HR