Allahabad High Court
Lord Shiva Educational & Social ... vs National Council For Teacher ... on 9 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 70997 of 2011 Petitioner :- Lord Shiva Educational & Social Welfare Trust And Another Respondent :- National Council For Teacher Education And Another Petitioner Counsel :- Neeraj Tiwari Respondent Counsel :- R.A. Akhtar Hon'ble Rajes Kumar,J.
Sri R.A. Akhtar, learned counsel appearing on behalf of respondents prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.
List in the third week of January, 2012.
Order Date :- 9.12.2011 OP