Allahabad High Court
D.K. Misra vs D.M. & Others on 9 December, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 39718 of 1993 Petitioner :- D.K. Misra Respondent :- D.M. & Others Petitioner Counsel :- M.C. Kundpal Respondent Counsel :- W.H. Khan,Sc Hon'ble Sunil Hali,J.
Case called out in the revised list. None appeared for the petitioner to press this writ petition.
Accordingly, the writ petition is dismissed for non-prosecution.
Interim order, if any, stands vacated.
Order Date :- 9.12.2011 NS