Allahabad High Court
C/M. B.R. Inter College Harraiya ... vs State Of U.P.And Others on 8 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 69390 of 2011 Petitioner :- C/M. B.R. Inter College Harraiya And Another Respondent :- State Of U.P.And Others Petitioner Counsel :- Uma Nath Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Sri Ravi Pratap, Advocate filed his Vakalatnama on behalf of respondent no. 4. The same may be kept on record.
Put up on 14.12.2011 as fresh. On the said date, respondent no. 4 will give the complete details of the outstanding dues.
Order Date :- 8.12.2011 OP