Allahabad High Court
Ranveer Singh vs Union Of India Thru' Secy. ... on 8 December, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 63874 of 2006 Petitioner :- Ranveer Singh Respondent :- Union Of India Thru' Secy. (Finance) Ministry Of Finance Petitioner Counsel :- Shailenra Respondent Counsel :- A.S.G.I.,S.C.,Tarun Varma Hon'ble Sunil Hali,J.
Heard in part.
As prayed, put up on Monday i.e. 12.12.2011 at 10 A.M.
Order Date :- 8.12.2011 NS