Allahabad High Court
Mohd. Ashlam Khan vs The Vice-Chancellor, Aligarh ... on 8 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 63278 of 2011 Petitioner :- Mohd. Ashlam Khan Respondent :- The Vice-Chancellor, Aligarh Muslim University And Others Petitioner Counsel :- V.D. Dubey Respondent Counsel :- C.S.C.,S.K. Anwar Hon'ble V.K. Shukla,J.
CORRECTION APPLICATION Allowed.
In the order dated 08.11.2011 passed in the aforesaid writ petition, the term "Azamgarh" is directed to be read as "Aligarh"
Order Date :- 8.12.2011 SRY