Allahabad High Court
Prince Gangwar vs State Of U.P. on 8 December, 2011
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- APPLICATION U/S 482 No. - 39887 of 2011 Petitioner :- Prince Gangwar Respondent :- State Of U.P. Petitioner Counsel :- Sikandar B. Kochar Respondent Counsel :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Heard learned counsel for the applicant and learned A. G. A.
Learned A. G. A. prays for and is granted a week's time to obtain instructions.
List this case on 19.12.2011.
Order Date :- 8.12.2011 HR