Allahabad High Court
Ashok Kumar vs State Of U.P. on 8 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 2744 of 2010 Petitioner :- Ashok Kumar Respondent :- State Of U.P. Petitioner Counsel :- Vinay Kumar Srivastava,Abhishek Srivastava Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List in the next cause list with report as to service of notice on respondent No.5.
Order Date :- 8.12.2011 SRY