Allahabad High Court
Smt. Raj Kumari Tripathi vs State Of U.P. And Others on 8 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 24436 of 2010 Petitioner :- Smt. Raj Kumari Tripathi Respondent :- State Of U.P. And Others Petitioner Counsel :- A. K. Dubey Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
One month's further time is accorded to each one of the respondents for filing counter affidavit. Rejoinder affidavit may be filed within next one week.
List after five weeks.
Order Date :- 8.12.2011 SRY