Allahabad High Court
Naval Kishore Nishad vs State Of U.P. And Others on 8 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 70729 of 2011 Petitioner :- Naval Kishore Nishad Respondent :- State Of U.P. And Others Petitioner Counsel :- N.K. Trivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel appears on behalf of respondent nos. 1 to 5. Issue notice to respondent nos. 6 and 7. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 8.12.2011 OP