Nav Jyoti Shiksha Samaj Kalyan ... vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 6363 ALL
Judgement Date : 7 December, 2011

Allahabad High Court
Nav Jyoti Shiksha Samaj Kalyan ... vs State Of U.P. And Others on 7 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 70035 of 2011
 

 
Petitioner :- Nav Jyoti Shiksha Samaj Kalyan Samiti And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Chhaya Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to tile counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 7.12.2011 OP