Allahabad High Court
Nav Jyoti Shiksha Samaj Kalyan ... vs State Of U.P. And Others on 7 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 70035 of 2011 Petitioner :- Nav Jyoti Shiksha Samaj Kalyan Samiti And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Chhaya Gupta Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to tile counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 7.12.2011 OP