Allahabad High Court
Sushil Kumar Bajpai vs Union Of India And Others on 7 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 38165 of 2011 Petitioner :- Sushil Kumar Bajpai Respondent :- Union Of India And Others Petitioner Counsel :- Satya Prakash Pandey,Rajeev Trivedi Respondent Counsel :- A.S.G.I.,C.S.C(2011/33987),Praveen Shukla Hon'ble V.K. Shukla,J.
List in the next cause list before another Bench, after taking nomination from Hon'ble the Chief Justice.
Interim order already passed is extended till the next date of listing.
Order Date :- 7.12.2011 SRY