Dhirendra Singh vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 6345 ALL
Judgement Date : 5 December, 2011

Allahabad High Court
Dhirendra Singh vs State Of U.P. & Others on 5 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69803 of 2011
 

 
Petitioner :- Dhirendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 5.12.2011 SRY