State Of U.P.Through Its Secy. ... vs Hari Bhagwan Sambedi And Another

Citation : 2011 Latest Caselaw 6339 ALL
Judgement Date : 5 December, 2011

Allahabad High Court
State Of U.P.Through Its Secy. ... vs Hari Bhagwan Sambedi And Another on 5 December, 2011
Bench: Uma Nath Singh, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 927 of 2010
 

 
Petitioner :- State Of U.P.Through Its Secy. Rural Devolopment Lko.And
 
Respondent :- Hari Bhagwan Sambedi And Another
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011 ashok