State Of U.P.,Thru.Prin.Secy. ... vs N.N.Singh, & Another

Citation : 2011 Latest Caselaw 6321 ALL
Judgement Date : 5 December, 2011

Allahabad High Court
State Of U.P.,Thru.Prin.Secy. ... vs N.N.Singh, & Another on 5 December, 2011
Bench: Uma Nath Singh, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 177 of 2010
 

 
Petitioner :- State Of U.P.,Thru.Prin.Secy. Kar Evam Nibandhan & Another
 
Respondent :- N.N.Singh, & Another
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011 ashok