Gulab vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 6319 ALL
Judgement Date : 5 December, 2011

Allahabad High Court
Gulab vs State Of U.P. & Others on 5 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69755 of 2011
 

 
Petitioner :- Gulab
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Deepak K. Jaiswal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 5.12.2011 SRY