Allahabad High Court
State Of U.P. Thru Prin. Secy. ... vs Ajai Kumar Mishra S/O Late D.P. ... on 5 December, 2011
Bench: Uma Nath Singh, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 1303 of 2009 Petitioner :- State Of U.P. Thru Prin. Secy. Institutional Finance & Anr. Respondent :- Ajai Kumar Mishra S/O Late D.P. Mishra & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C. Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J.
Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.
Order Date :- 5.12.2011 ashok