Allahabad High Court
Satya Narayan Rastogi And Others vs State Of U.P. And Another on 5 December, 2011
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- APPLICATION U/S 482 No. - 39471 of 2011 Petitioner :- Satya Narayan Rastogi And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- A.Kumar Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
As prayed, put up on 13.12.2011 as a fresh case.
Order Date :- 5.12.2011 HR