Allahabad High Court
Narendra Kumar Srivastava vs State Of U.P. And Others on 2 December, 2011
Bench: Sunil Ambwani, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 27380 of 2011 Petitioner :- Narendra Kumar Srivastava Respondent :- State Of U.P. And Others Petitioner Counsel :- K.P.S. Yadav Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
Learned Standing Counsel is allowed two weeks' further time and no more to file counter affidavit.
List on 10.1.2012.
Order Date :- 2.12.2011 RKP