Allahabad High Court
Parmatma Nand Pandey vs State Of U.P. & Others on 1 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 69057 of 2011 Petitioner :- Parmatma Nand Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- S.A. Gilani Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents.
List this petition along with record of writ petition No.68733 of 2011 on the date fixed in the said writ petition, showing the names of respective counsel along with cause title. By the date fixed in the said case, the parties may exchange their affidavits.
Order Date :- 1.12.2011 SRY