Allahabad High Court
C/M Gram Swavalambi Uchchatar ... vs State Of U.P. & Others on 1 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 69373 of 2011 Petitioner :- C/M Gram Swavalambi Uchchatar Madhyamik Vidyalay And Anr Respondent :- State Of U.P. & Others Petitioner Counsel :- Vashistha Tiwari Respondent Counsel :- C. S. C.,Rajesh Sharma Hon'ble Rajes Kumar,J.
Sri Suved Sharma, Advocate, states that Sri Umesh Narain Sharma, Senior Advocate, has instruction to appear in the case on behalf of the respondent.
On his request, put up on 5.12.2011 as fresh.
Order Date :- 1.12.2011 OP