Allahabad High Court
C/M Madarsa Jafaria And Another vs State Of U.P. And Others on 1 December, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 69147 of 2011 Petitioner :- C/M Madarsa Jafaria And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Atif Suhrawardy,M.A. Qadeer Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 1.12.2011 OP