Allahabad High Court
Ram Sanehi Lal vs State Of U.P. And Others on 1 December, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 56144 of 2006 Petitioner :- Ram Sanehi Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- R.K. Singh Rajpoot,S.S. Chauhan Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list on 14.12.2011.
Order Date :- 1.12.2011 NS Court No. - 18 Civil Misc. Amendment Application No.93414 of 2008 IN Case :- WRIT - A No. - 56144 of 2006 Petitioner :- Ram Sanehi Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- R.K. Singh Rajpoot,S.S. Chauhan Respondent Counsel :- C.S.C.
Hon'ble Sunil Hali,J.
This is an amendment application seeking certain amendments in the writ petition.
The amendment application is allowed.The amended petition shall be filed by the petitioner within one week.
Order Date :- 1.12.2011 NS