Allahabad High Court
M/S Govind Vanaspati (P) Limited ... vs State Of U.P. And Others on 30 August, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 44470 of 2008 Petitioner :- M/S Govind Vanaspati (P) Limited And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Tarun Agrawal,Ravi Kant Respondent Counsel :- C.S.C.,Smt. Sunita Agarwal Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Allowed. For order see our order of date passed in Writ Petition No.49145 of 2009.
Order Date :- 30.8.2011 SP/