Allahabad High Court
Lallu Ram vs State Of U.P. And Others on 30 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 49768 of 2011 Petitioner :- Lallu Ram Respondent :- State Of U.P. And Others Petitioner Counsel :- Raj Karan Yadav Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Any appointment will be subject to the decision of the writ petition.
Order Date :- 30.8.2011 OP