Allahabad High Court
M/S. Raghunandan Land Developers ... vs State Of U.P. & Others on 30 August, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 1815 of 2010 Petitioner :- M/S. Raghunandan Land Developers & Anr. Respondent :- State Of U.P. & Others Petitioner Counsel :- J.P. Pandey Respondent Counsel :- C.S.C.,M.C.Chaturvedi,Smt. Sunita Agrawal Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Allowed. For order see our order of date passed in Writ Petition No.49145 of 2009.
Order Date :- 30.8.2011 SP/