Allahabad High Court
Smt. Guddo @ Guddi vs Hari Ram And Others on 30 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1376 of 2011 Petitioner :- Smt. Guddo @ Guddi Respondent :- Hari Ram And Others Petitioner Counsel :- I. P. Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Civil Misc. Delay Condonation Application No. 253046 of 2011 Issue notice on the aforementioned Delay Condonation Application.
Notice will be issued by Registered Post A.D. fixing 17.01.2012 .
Requisite steps will be taken within three weeks.
List this case on 17.01.2012 for consideration of the aforementioned Delay Condonation Application.
Order Date :- 30.8.2011 NS