Allahabad High Court
Modern Academy International And ... vs State Of U.P. And Others on 30 August, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 46167 of 2008 Petitioner :- Modern Academy International And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Pachauri Respondent Counsel :- C.S.C.,Ms. Sunita Agarwal Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Allowed. For order see our order of date passed in Writ Petition No.49145 of 2009.
Order Date :- 30.8.2011 SP/