Allahabad High Court
Dr. Nanku Khan vs State Of U.P. And Others on 29 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 49209 of 2011 Petitioner :- Dr. Nanku Khan Respondent :- State Of U.P. And Others Petitioner Counsel :- R.C. Dwivedi Respondent Counsel :- C.S.C.,Rajeshwar Singh Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent Nos.1 to 3. Sri Rajeshwar Singh, Advocate, has entered appearance on behalf of respondent No.4. Issue notice to respondent Nos.5, 6 and 7, returnable within one month.
List this petition after one month on 30.09.2011.
On the next date fixed, the authorities concerned as well as other respondents shall produce relevant record in respect of election.
Order Date :- 29.8.2011 SRY