Allahabad High Court
Annapurna Sahani vs State Of U.P. And Another on 29 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39262 of 2011 Petitioner :- Annapurna Sahani Respondent :- State Of U.P. And Another Petitioner Counsel :- K.N.Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Counter affidavit filed today, the same may be placed on record.
Put up along with the record of Writ Petition No. 49260 of 2011 on 2.9.2011.
Till then interim order shall continue.
Order Date :- 29.8.2011 OP