Allahabad High Court
Reliance Infocomm Ltd. A Company ... vs State Of U.P. Thorugh Principal ... on 29 August, 2011
Bench: Rajiv Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 2405 of 2011 Petitioner :- Reliance Infocomm Ltd. A Company Incorporated Respondent :- State Of U.P. Thorugh Principal Secy.Tax And Registration Petitioner Counsel :- Sanjiv Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Dismissed vide order of date passed on separate sheets contained in writ petition no. 2469(MS) of 2011.
Order Date :- 29.8.2011 MH/-