Allahabad High Court
Vishnu Deo Patel vs State Of U.P. And Others on 29 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 37880 of 2011 Petitioner :- Vishnu Deo Patel Respondent :- State Of U.P. And Others Petitioner Counsel :- Girijesh Tiwari Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
List this case after four weeks.
Till the next date of listing, interim order shall continue.
Order Date :- 29.8.2011 OP