Reliance Infocomm Ltd. A Company ... vs State Of U.P. Thorugh Principal ...

Citation : 2011 Latest Caselaw 4187 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Reliance Infocomm Ltd. A Company ... vs State Of U.P. Thorugh Principal ... on 29 August, 2011
Bench: Rajiv Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 2404 of 2011
 

 
Petitioner :- Reliance Infocomm Ltd. A Company Incorporated
 
Respondent :- State Of U.P. Thorugh Principal Secy.Tax And Registration
 
Petitioner Counsel :- Sanjiv Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Dismissed vide order of date passed on separate sheets contained in writ petition no. 2469(MS) of 2011.

Order Date :- 29.8.2011 MH/-