Allahabad High Court
The Oriental Insurance Co. Ltd. vs Manoj Kumar And Ors. on 29 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1240 of 2000 Petitioner :- The Oriental Insurance Co. Ltd. Respondent :- Manoj Kumar And Ors. Petitioner Counsel :- A.K. Srivastava,S.C.Srivastava Respondent Counsel :- Siddharth Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made by Sri S.C. Srivastava, learned counsel for the appellant, the case is passed over for the day.
Order Date :- 29.8.2011 NS