Allahabad High Court
Meghraj & Others vs State Of U.P. Through Secretary ... on 29 August, 2011
Bench: Amar Saran, Shyam Shankar Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 15879 of 2011 Petitioner :- Meghraj & Others Respondent :- State Of U.P. Through Secretary Lko. & Others Petitioner Counsel :- Apurva Hajela Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
Put up on 7.9.2011.
Learned counsel for the petitioners may file a copy of order dated 3.2.2011 passed in Case No. 617 of 2010 referred to in annexure-2 and other documents showing that they are sons of Kunwar Pal Singh and not the sons of Balwanta on an affidavit.
Order Date :- 29.8.2011 Gss