Allahabad High Court
Constable Jagdish Singh And ... vs State Of U.P. And Others on 26 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 48769 of 2011 Petitioner :- Constable Jagdish Singh And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K.Tripathi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 35915 of 2011. In the meantime, the parties may exchange their affidavits.
Order Date :- 26.8.2011 OP