Allahabad High Court
Santosh Narayan Pandey And Others vs State Of U.P. And Others on 26 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 49024 of 2011 Petitioner :- Santosh Narayan Pandey And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- D.K.Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 26.8.2011 OP