Allahabad High Court
Dr. Abdul Wahid Azmi vs Ram Palat Singh on 26 August, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- CRIMINAL REVISION No. - 1000 of 2002 Petitioner :- Dr. Abdul Wahid Azmi Respondent :- Ram Palat Singh Petitioner Counsel :- Prabodh Gaur Respondent Counsel :- A.G.A. Hon'ble Yogesh Chandra Gupta,J.
List is revised. None is present.
List in the next cause list.
Order Date :- 26.8.2011 NS