Allahabad High Court
Om Prakash Agrawal vs State Of U.P. & Others on 25 August, 2011
Bench: Ashok Bhushan, Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 9383 of 2011 Petitioner :- Om Prakash Agrawal Respondent :- State Of U.P. & Others Petitioner Counsel :- K. Shahi,Rajendra Prasad Respondent Counsel :- C. S. C.,D. Vaishya Hon'ble Ashok Bhushan,J.
Hon'ble Ran Vijai Singh,J.
Dismissed.
For orders see order of the date passed on writ petition No. 7347 of 2011, Sanjay Gupta Vs. State of U.P. and others.
Order Date :- 25.8.2011 LA/-