Allahabad High Court
Chandra Bhan vs State Of U.P. on 25 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21932 of 2011 Petitioner :- Chandra Bhan Respondent :- State Of U.P. Petitioner Counsel :- S.P.Srivastava,Ashish Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with the record of first bail application.
Order Date :- 25.8.2011 Gss