Narayan Singh vs State Of U.P.

Citation : 2011 Latest Caselaw 4131 ALL
Judgement Date : 25 August, 2011

Allahabad High Court
Narayan Singh vs State Of U.P. on 25 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21874 of 2011
 

 
Petitioner :- Narayan Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K.S.Chauhan,Smt. Neelam Singh Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case on 30.8.2011 as fresh.

Order Date :- 25.8.2011 Gss